Section 59(2)(a) in The Tripura University Act, 2006

[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(2)(a) in The Tripura University Act, 2006

(a)wilfully submits an untrue return, or, not being already an assessee under this Act, fails to submit a return as required by the provisions of this Act, or the rules made thereunder, or

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Union of India - Subsection

Section 59(2)(a) in The Tripura University Act, 2006