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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(1)Every application under sub-section (4) of section 19 by a registered practitioner for the deletion of his name from the Medical Registrar shall be accompanied by a declaration in Form XIII.