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[Cites 0, Cited by 0] [Section 87] [Entire Act]

Union of India - Subsection

Section 87(i) in The Coal Mines Regulations, 2011

(i)At the top of the shaft or at the landing where the bucket or other means of conveyance is normally landed, suitable covering with door shall be provided and except as may be required for the passage of the bucket or other means of conveyance, the covering and doors shall always be kept closed.