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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Meghalaya - Subsection

Section 7(3) in The Meghalaya Employees' State Insurance Courts Rules, 1980

(3)When two or more Judges, sitting together, differ on any question, the opinion of the majority of such Judges shall prevail; where there is no majority, the opinion of the senior-most Judge shall, unless the State Government otherwise directs, prevail.