Gauhati High Court
Page No. 1/2 vs The Union Of India And 4 Ors on 29 October, 2024
Author: Manish Choudhury
Bench: Manish Choudhury
Page No. 1/2
GAHC010039912023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1360/2023
SRI SRI RADHAMADHAB JEW SEBA PARICHALANA SAMITY SINGLA
ANCHALIK COMMITTEE AND ANR
SINGLA, P.O. ANIPUR, 788734, KARIMGANJ DIST., ASSAM, (REP. BY THE
SECRETARY OF THE AFORESAID COMMITTEE)
2: SHRI TUSHAR KANTI SINHA
S/O- LT. RAJAMANI SINHA
THE SECRETARY
RADHAMADHAB JEW SEBA PARISHALANA SAMITY
SINGLA ANCHALIK COMMITTEE
P.O. ANIPUR
788734
DIST.- KARIMGANJ
ASSAM
VERSUS
THE UNION OF INDIA AND 4 ORS
(REP. BY THE SECRETARY TO THE GOVT. OF INDIA, DEPTT. OF POST, THE
MINISTRY OF COMMUNICATION AND TECHNOLOGY, NEW DELHI, INDIA)
2:THE DIRECTOR GENERAL (POSTS)
DAK BHAWAN
NEW DELHI- 110001
3:THE CHIEF POST MASTER GENERAL
ASSAM CIRCLE
GUWAHATI- 781001
4:THE SR. SUPERINTENDENT OF POSTS
CACHAR DIVISION
SILCHAR- 788001
5:THE SUB-POST MASTER
Page No. 2/2
SUB-POST OFFICE
ANIPUR- 788734
DIST.- KARIMGANJ
ASSAM
Advocate for the Petitioner : MR B SINHA,
Advocate for the Respondent : DY.S.G.I., MRS. R DEVI (C.G.C.)
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 29.10.2024 Mr. B. Sinha, learned counsel for the petitioners and Ms. R. Devi, learned Central Government Counsel [CGC] are present.
Ms. Devi, learned CGC has submitted that communication has been sent for instructions and as the instructions are yet to be received, she has prayed for further 3 [three] weeks' time to file counter affidavit.
List the case again on 04.12.2024 for filing of the counter affidavit by the respondents' side in deference to the order dated 25.09.2024.
JUDGE Comparing Assistant