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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Saleem @ Alim on 4 May, 2019

                                                      1                           MCRC-12896-2019
                            The High Court Of Madhya Pradesh
                                      MCRC-12896-2019
                                     (THE STATE OF MADHYA PRADESH Vs SALEEM @ ALIM)

                    1
                    Jabalpur, Dated : 04-05-2019
                          Shri Prakash Gupta, learned P.L. for the respondent/State.

Let record of the trial Court be requisitioned. List this matter after ensuing summer vacation.

(VISHNU PRATAP SINGH CHAUHAN) JUDGE pnm Digitally signed by POONAM LONDHE Date: 06/05/2019 16:13:01