Madhya Pradesh High Court
The State Of Madhya Pradesh vs Saleem @ Alim on 4 May, 2019
1 MCRC-12896-2019
The High Court Of Madhya Pradesh
MCRC-12896-2019
(THE STATE OF MADHYA PRADESH Vs SALEEM @ ALIM)
1
Jabalpur, Dated : 04-05-2019
Shri Prakash Gupta, learned P.L. for the respondent/State.
Let record of the trial Court be requisitioned. List this matter after ensuing summer vacation.
(VISHNU PRATAP SINGH CHAUHAN) JUDGE pnm Digitally signed by POONAM LONDHE Date: 06/05/2019 16:13:01