Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 17 in Punjab Open Air Jails Rules, 1978 17. Application of Prisoners Act and Rules etc. - Except as provided in these rules, all the provisions of the Prisoners Act, 1894, and rules made thereunder and the provisions of Punjab Jail Manual shall apply to the inmates.
