Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 148 in The Central Administrative Tribunal Rules Of Practice, 1993 148. Maintenance of Register of records received in the record room .-The Record Keeper shall maintain a register in Register Form No. 14 of Records received in the record room.
