Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67A(4)] [Section 67A] [Entire Act]

Union of India - Subsection

Section 67A(4)(c) in Aircraft Rules, 1937

(c)[ by Officers designated by Director-General of Civil Aviation in the case of all other persons.] [Substituted by G.S.R. 637(E), dated 4.10.1993.]