Supreme Court - Daily Orders
Energy Watchdog vs Central Electricity Regulatory ... on 1 May, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
ITEM NO.806 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. No. 848/2019 in C.A. No(s). 5399-5400/2016
(Arising out of impugned final judgment and order dated 11-04-2017
in C.A. No. No. 5399/2016 passed by the Supreme Court Of India)
ENERGY WATCHDOG Petitioner(s)
VERSUS
CENTRAL ELECTRICITY REGULATORY COMMISSION AND
ORS. ETC. Respondent(s)
Date : 01-05-2019 This M.A. was orally MENTIONED today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Ms. Aishwarya Bhati, Sr. Adv. (Mentioned by)
Mr. Tarun Gupta, AOR
For Respondent(s)
UPON being MENTIONED the Court made the following
O R D E R
Liberty is granted to mention before the Vacation Bench.
(R. NATARAJAN) (RENU DIWAN)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by R
NATARAJAN
Date: 2019.05.01
17:07:20 IST
Reason: