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Supreme Court - Daily Orders

Energy Watchdog vs Central Electricity Regulatory ... on 1 May, 2019

Bench: Rohinton Fali Nariman, Vineet Saran

     ITEM NO.806                              COURT NO.5                 SECTION XVII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                             M.A. No. 848/2019 in C.A. No(s).   5399-5400/2016

     (Arising out of impugned final judgment and order dated 11-04-2017
     in C.A. No. No. 5399/2016 passed by the Supreme Court Of India)

     ENERGY WATCHDOG                                                     Petitioner(s)

                                                    VERSUS

     CENTRAL ELECTRICITY REGULATORY COMMISSION AND
     ORS. ETC.                                                           Respondent(s)



     Date : 01-05-2019 This M.A. was orally MENTIONED today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE VINEET SARAN

     For Petitioner(s)                 Ms. Aishwarya Bhati, Sr. Adv. (Mentioned by)
                                       Mr. Tarun Gupta, AOR

     For Respondent(s)


                              UPON being MENTIONED the Court made the following
                                                 O R D E R

Liberty is granted to mention before the Vacation Bench.

     (R. NATARAJAN)                                                   (RENU DIWAN)
     COURT MASTER (SH)                                             ASSISTANT REGISTRAR




Signature Not Verified

Digitally signed by R
NATARAJAN
Date: 2019.05.01
17:07:20 IST
Reason: