Section 6(1) in The Bombay land Requisition (Determination of Compensation) Rules, 1949

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Bombay Presidency - Subsection

Section 6(1) in The Bombay land Requisition (Determination of Compensation) Rules, 1949

(1)If the total amount of compensation, assessed under these rules and payable in lumpsum, does not exceed -

(a)Rs. 250 in areas within the limits of a Municipality or Municipal Corporation; or

(b)Rs. 150 elsewhere;