Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44H(4)] [Section 44H] [Entire Act]

Union of India - Subsection

Section 44H(4)(ii) in Income Tax Rules, 1962

(ii)withdraws his appeal, if any, pending on the issue which was the subject matter for adjudication under mutual agreement procedure.