Gauhati High Court
Smt Runu Hazarika vs The State Of Assam And 3 Others on 8 April, 2025
Author: Soumitra Saikia
Bench: Soumitra Saikia
Page No.# 1/3
GAHC010059002025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1038/2025
SMT RUNU HAZARIKA
D/O BONGSHIDHAR HAZARIKA, PRINCIPAL, ITC MY FAIR LADY
TRAINING CENTRE 15, SATYANATH BORA LANE, DIGHALIPUKHURI,
GUWAHATI, DIST- KAMRUP (M), ASSAM, PIN-781001
VERSUS
THE STATE OF ASSAM AND 3 OTHERS
REP BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM,
DEPT OF LABOUR AND EMPLOYMENT AND CRAFTSMEN TRAINING,
GUWAHATI, ASSAM REHABARI, GUWAHATI 781008
2:THE MANAGING DIRECTOR
ASSAM STATE DEVELOPMENT CORPORATION FOR SCHEDULED CASTE
LTD.
SARUMATARIA
DISPUR
GUWAHATI-781006
3:THE DIRECTOR
EMPLOYMENT AND CRAFTSMEN TRAINING
ASSAM
REHABARI
GUWAHATI-781008
4:THE CHAIRMAN CUM MANAGING OF DIRECTOR
NATIONAL SCHEDULED CASTES FINANCE AND DEVELOPMENT
CORPORATION NSFDC
14TH FLOOR
SCOPE MINAR CORE
1 AND 2 NORTH TOWER
Page No.# 2/3
LAXMI NAGAR
NEW DELHI DELHI 11009
Advocate for the Petitioner : MS. S B CHOUDHURY, MR. S K DAS,Z R MAJUMDAR,MS. N D
SARMA
Advocate for the Respondent : GA, ASSAM, MR S P DAS,SC, EMPLOYMENT AND
CRAFTSMAN TRAINING,MR R DHAR (R 2)
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
08.04.2025 Heard Ms. ND Sarma, learned counsel for the applicant. Also heard Ms. N. Dey, learned counsel appearing on behalf of Mr. R Dhar, learned counsel for the respondent no.2.
This Interlocutory Application has been filed seeking impleadment of the Chairman-cum-Managing Director of National Schedules Castes Finance and Development Corporation (NSFDC). It is submitted that the said opposite party is required to be arrayed as a party respondent no.4 in WP(C) No.5246/2023 so that the effective order can be passed in writ petition to consider the claims made by the writ petitioner.
Prayer is not objected to by the learned counsel for the respondents.
Accordingly, the Interlocutory Application stands allowed.
The Chairman-cum-Managing Director of National Schedules Castes Finance and Development Corporation (NSFDC) is arrayed as the respondent no.4 in WP(C) No.5246/2023. Amended cause title be filed by the learned counsel for the applicant/petitioner within 2 (two) weeks from today.
Page No.# 3/3 Copy of the order be retained in case record of WP(C) No.5246/2023.
The Interlocutory Application stands disposed of.
JUDGE Comparing Assistant