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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(2)(d) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(d)to spend from the penalty/fine collected under sub-clause (c) amounts for achieving the purpose of these bye-laws.