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State of Punjab - Section

Section 13 in The Punjab State Electricity Regulatory Commission Chairperson and Members' Salaries, Allowances and other Terms and Conditions of Service Rules, 2006

13. Oath of the Office.

- [Section 89(3)] - (1) The Chairperson and the Members shall, before assuming office, allegiance and secrecy in the forms 'A', 'B' and 'C' respectively before the Power Minister, Punjab.
(2)In case, there is President rule at any stage in the State of Punjab, then in such a situation, the Chairperson and Member shall, before assuming office, take an oath of office, allegiance and secrecy in the forms 'A', 'B' and 'C', respectively before the Chief Secretary to Government of Punjab.