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Delhi High Court - Orders

Coigate Palmolive Company & Ors vs State Of Nct Of Delhi & Anr on 18 May, 2023

Author: Amit Sharma

Bench: Amit Sharma

                                    $~ 59 to 66
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    59
                                    +           CRL.M.C.                   1991/2012,                  CRL.M.A.            1470/2013    (Clarification),
                                                CRL.M.A. 14308/2015 & CRL.M.A. 941/2022
                                                COIGATE PALMOLIVE COMPANY & ORS.                                                   ..... Petitioners
                                                                                      Through:                 Mr. Arvind Nigam, Sr Adv, Mr
                                                                                                               Ramesh Gupta, Senior Advocate
                                                                                                               with, Mr. Saif Khan, Mr. Achutan
                                                                                                               Sreekumar, Mr Prajjwal Kushwaha &
                                                                                                               Ms Smridhi Sharma, Advocates.

                                                                                      versus

                                                STATE OF NCT OF DELHI & ANR.                                                       ..... Respondents
                                                                                      Through:                 Mr. Hitesh Vali, APP for the State.
                                                                                                               Mr. Mohit Mathur, Senior Advocate
                                                                                                               with Mr. Anurag Ahluwalia, Mr.
                                                                                                               Akash Nagar, Mr. Mayur Gala, Ms.
                                                                                                               Arushi Singh, Ms. Kajal Arora,
                                                                                                               Advocates for R-2.
                                    60
                                    +           CRL.M.C. 2739/2012
                                                G L VERMA                                                                          ..... Petitioner
                                                                                      Through:                 Mr. MS Oberoi, Ms. Pallavi Maurya,
                                                                                                               Advocates.

                                                                                      versus

                                                STATE OF NCT OF DELHI & ANR.                                                       ..... Respondents
                                                                                      Through:                 Mr. Hitesh Vali, APP for the State
                                                                                                               Ms. Nidhi Mohan Parashar, Mr.
                                                                                                               Vikrant Kumar, Advocates for R-2.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 15:00:24
                                     61
                                    +           CRL.M.C. 2639/2012 & CRL.M.A. 1469/2013 (Clarification)
                                                K V VAIDYANATHAN & ORS.                                                         ..... Petitioners
                                                                                      Through:                 Mr. Arvind Nigam, Sr Adv, Mr
                                                                                                               Ramesh Gupta, Senior Advocate
                                                                                                               with, Mr Saif Khan, Mr. Achutan
                                                                                                               Sreekumar, Mr Prajjwal Kushwaha &
                                                                                                               Ms Smridhi Sharma, Advocates.

                                                                                      versus

                                                STATE OF NCT OF DELHI & ANR.                                                    ..... Respondents
                                                                                      Through:                 Mr. Hitesh Vali, APP for the State.
                                                                                                               Mr. Mohit Mathur, Senior Advocate
                                                                                                               with Mr. Anurag Ahluwalia, Mr.
                                                                                                               Akash Nagar, Mr. Mayur Gala, Ms.
                                                                                                               Arushi Singh, Ms. Kajal Arora,
                                                                                                               Advocates for R-2.

                                    62
                                    +           CRL.M.C. 2823/2012 & CRL.M.A. 20243/2012
                                                MANUEL ARRESE                                                                   ..... Petitioner
                                                                                      Through:                 Mr. Arvind Nigam, Sr Adv, Mr
                                                                                                               Ramesh Gupta, Senior Advocate
                                                                                                               with, Mr Saif Khan, Mr. Achutan
                                                                                                               Sreekumar, Mr Prajjwal Kushwaha &
                                                                                                               Ms Smridhi Sharma, Advocates.

                                                                                      versus

                                                STATE & ANR                                                                     ..... Respondents
                                                                                      Through:                 Mr. Hitesh Vali, APP for the State.
                                                                                                               Mr. Mohit Mathur, Senior Advocate
                                                                                                               with Mr. Anurag Ahluwalia, Mr.
                                                                                                               Akash Nagar, Mr. Mayur Gala, Ms.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 15:00:24
                                                                                                                Arushi Singh, Ms. Kajal Arora,
                                                                                                               Advocates for R-2.

                                    63
                                    +           CRL.M.C. 2824/2012 & CRL.M.A. 1915/2013
                                                MITCHELL ABRAHAMSEN                                                               ..... Petitioner
                                                                                      Through:                 Mr. Arvind Nigam, Sr Adv, Mr
                                                                                                               Ramesh Gupta, Senior Advocate
                                                                                                               with, Mr Saif Khan, Mr. Achutan
                                                                                                               Sreekumar, Mr Prajjwal Kushwaha &
                                                                                                               Ms Smridhi Sharma, Advocates.

                                                                                      versus

                                                STATE & ANR                                                                       ..... Respondents
                                                                                      Through:                 Mr. Hitesh Vali, APP for the State.
                                                                                                               Mr. Mohit Mathur, Senior Advocate
                                                                                                               with Mr. Anurag Ahluwalia, Mr.
                                                                                                               Akash Nagar, Mr. Mayur Gala, Ms.
                                                                                                               Arushi Singh, Ms. Kajal Arora,
                                                                                                               Advocates for R-2.

                                    64
                                    +           CRL.M.C. 2825/2012 & CRL.M.A. 1916/2013
                                                STEPHEN C PATRICK                                                                 ..... Petitioner
                                                                                      Through:                 Mr. Arvind Nigam, Sr Adv, Mr
                                                                                                               Ramesh Gupta, Senior Advocate
                                                                                                               with, Mr Saif Khan, Mr. Achutan
                                                                                                               Sreekumar, Mr Prajjwal Kushwaha &
                                                                                                               Ms Smridhi Sharma, Advocates.

                                                                                      versus

                                                STATE & ANR                                                                       ..... Respondents
                                                                                      Through:                 Mr. Hitesh Vali, APP for the State.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 15:00:25
                                                                                                                Mr. Mohit Mathur, Senior Advocate
                                                                                                               with Mr. Anurag Ahluwalia, Mr.
                                                                                                               Akash Nagar, Mr. Mayur Gala, Ms.
                                                                                                               Arushi Singh, Ms. Kajal Arora,
                                                                                                               Advocates for R-2.
                                    65
                                    +           CRL.M.C. 2826/2012 & CRL.M.A. 1909/2013
                                                MICHAEL J TANGNEY                                                               ..... Petitioner
                                                                                      Through:                 Mr. Arvind Nigam, Sr Adv, Mr
                                                                                                               Ramesh Gupta, Senior Advocate
                                                                                                               with, Mr Saif Khan, Mr. Achutan
                                                                                                               Sreekumar, Mr Prajjwal Kushwaha &
                                                                                                               Ms Smridhi Sharma, Advocates.

                                                                                      versus

                                                STATE & ANR                                                                     ..... Respondents
                                                                                      Through:                 Mr. Hitesh Vali, APP for the State.
                                                                                                               Mr. Mohit Mathur, Senior Advocate
                                                                                                               with Mr. Anurag Ahluwalia, Mr.
                                                                                                               Akash Nagar, Mr. Mayur Gala, Ms.
                                                                                                               Arushi Singh, Ms. Kajal Arora,
                                                                                                               Advocates for R-2.

                                    66
                                    +           CRL.M.C. 2827/2012 & CRL.M.A. 1907/2013
                                                IAN COOK                                                                        ..... Petitioner
                                                                                      Through:                 Mr. Arvind Nigam, Sr Adv, Mr
                                                                                                               Ramesh Gupta, Senior Advocate
                                                                                                               with, Mr Saif Khan, Mr. Achutan
                                                                                                               Sreekumar, Mr Prajjwal Kushwaha &
                                                                                                               Ms Smridhi Sharma, Advocates.

                                                                                      versus

                                                STATE & ANR                                                                     ..... Respondents




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 15:00:25
                                                                                       Through:                 Mr. Hitesh Vali, APP for the State.
                                                                                                               Mr. Mohit Mathur, Senior Advocate
                                                                                                               with Mr. Anurag Ahluwalia, Mr.
                                                                                                               Akash Nagar, Mr. Mayur Gala, Ms.
                                                                                                               Arushi Singh, Ms. Kajal Arora,
                                                                                                               Advocates for R-2.

                                                CORAM:
                                                HON'BLE MR. JUSTICE AMIT SHARMA
                                                                                      ORDER

% 18.05.2023 CRL.M.C. 2739/2012

1. In pursuance to the Court notice vide order dated 26.04.2023, learned counsel for the petitioner has entered appearance.

2. Re-notify for further arguments on 10.08.2023 at 02:15 PM.

3. Mr. Anurag Ahluwalia, Advocate submits that in orders dated 07.10.2015, 21.01.2016, 24.10.2019, 07.12.2022 and 26.04.2023, his appearance has been inadvertently shown for respondent no. 2. On an oral request, it is directed that his appearance, which has inadvertently been marked on behalf of respondent no. 2 be struck out from the record. CRL.M.C. 1991/2012, CRL.M.C. 2639/2012, CRL.M.C. 2823/2012, CRL.M.C. 2824/2012, CRL.M.C. 2825/2012, CRL.M.C. 2826/2012, CRL.M.C. 2827/2012

4. Re-notify for further arguments on 10.08.2023 at 02:15 PM.

AMIT SHARMA, J MAY 18, 2023/ab This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 15:00:25