Delhi High Court - Orders
Coigate Palmolive Company & Ors vs State Of Nct Of Delhi & Anr on 18 May, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~ 59 to 66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
59
+ CRL.M.C. 1991/2012, CRL.M.A. 1470/2013 (Clarification),
CRL.M.A. 14308/2015 & CRL.M.A. 941/2022
COIGATE PALMOLIVE COMPANY & ORS. ..... Petitioners
Through: Mr. Arvind Nigam, Sr Adv, Mr
Ramesh Gupta, Senior Advocate
with, Mr. Saif Khan, Mr. Achutan
Sreekumar, Mr Prajjwal Kushwaha &
Ms Smridhi Sharma, Advocates.
versus
STATE OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Hitesh Vali, APP for the State.
Mr. Mohit Mathur, Senior Advocate
with Mr. Anurag Ahluwalia, Mr.
Akash Nagar, Mr. Mayur Gala, Ms.
Arushi Singh, Ms. Kajal Arora,
Advocates for R-2.
60
+ CRL.M.C. 2739/2012
G L VERMA ..... Petitioner
Through: Mr. MS Oberoi, Ms. Pallavi Maurya,
Advocates.
versus
STATE OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Hitesh Vali, APP for the State
Ms. Nidhi Mohan Parashar, Mr.
Vikrant Kumar, Advocates for R-2.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 15:00:24
61
+ CRL.M.C. 2639/2012 & CRL.M.A. 1469/2013 (Clarification)
K V VAIDYANATHAN & ORS. ..... Petitioners
Through: Mr. Arvind Nigam, Sr Adv, Mr
Ramesh Gupta, Senior Advocate
with, Mr Saif Khan, Mr. Achutan
Sreekumar, Mr Prajjwal Kushwaha &
Ms Smridhi Sharma, Advocates.
versus
STATE OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Hitesh Vali, APP for the State.
Mr. Mohit Mathur, Senior Advocate
with Mr. Anurag Ahluwalia, Mr.
Akash Nagar, Mr. Mayur Gala, Ms.
Arushi Singh, Ms. Kajal Arora,
Advocates for R-2.
62
+ CRL.M.C. 2823/2012 & CRL.M.A. 20243/2012
MANUEL ARRESE ..... Petitioner
Through: Mr. Arvind Nigam, Sr Adv, Mr
Ramesh Gupta, Senior Advocate
with, Mr Saif Khan, Mr. Achutan
Sreekumar, Mr Prajjwal Kushwaha &
Ms Smridhi Sharma, Advocates.
versus
STATE & ANR ..... Respondents
Through: Mr. Hitesh Vali, APP for the State.
Mr. Mohit Mathur, Senior Advocate
with Mr. Anurag Ahluwalia, Mr.
Akash Nagar, Mr. Mayur Gala, Ms.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 15:00:24
Arushi Singh, Ms. Kajal Arora,
Advocates for R-2.
63
+ CRL.M.C. 2824/2012 & CRL.M.A. 1915/2013
MITCHELL ABRAHAMSEN ..... Petitioner
Through: Mr. Arvind Nigam, Sr Adv, Mr
Ramesh Gupta, Senior Advocate
with, Mr Saif Khan, Mr. Achutan
Sreekumar, Mr Prajjwal Kushwaha &
Ms Smridhi Sharma, Advocates.
versus
STATE & ANR ..... Respondents
Through: Mr. Hitesh Vali, APP for the State.
Mr. Mohit Mathur, Senior Advocate
with Mr. Anurag Ahluwalia, Mr.
Akash Nagar, Mr. Mayur Gala, Ms.
Arushi Singh, Ms. Kajal Arora,
Advocates for R-2.
64
+ CRL.M.C. 2825/2012 & CRL.M.A. 1916/2013
STEPHEN C PATRICK ..... Petitioner
Through: Mr. Arvind Nigam, Sr Adv, Mr
Ramesh Gupta, Senior Advocate
with, Mr Saif Khan, Mr. Achutan
Sreekumar, Mr Prajjwal Kushwaha &
Ms Smridhi Sharma, Advocates.
versus
STATE & ANR ..... Respondents
Through: Mr. Hitesh Vali, APP for the State.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 15:00:25
Mr. Mohit Mathur, Senior Advocate
with Mr. Anurag Ahluwalia, Mr.
Akash Nagar, Mr. Mayur Gala, Ms.
Arushi Singh, Ms. Kajal Arora,
Advocates for R-2.
65
+ CRL.M.C. 2826/2012 & CRL.M.A. 1909/2013
MICHAEL J TANGNEY ..... Petitioner
Through: Mr. Arvind Nigam, Sr Adv, Mr
Ramesh Gupta, Senior Advocate
with, Mr Saif Khan, Mr. Achutan
Sreekumar, Mr Prajjwal Kushwaha &
Ms Smridhi Sharma, Advocates.
versus
STATE & ANR ..... Respondents
Through: Mr. Hitesh Vali, APP for the State.
Mr. Mohit Mathur, Senior Advocate
with Mr. Anurag Ahluwalia, Mr.
Akash Nagar, Mr. Mayur Gala, Ms.
Arushi Singh, Ms. Kajal Arora,
Advocates for R-2.
66
+ CRL.M.C. 2827/2012 & CRL.M.A. 1907/2013
IAN COOK ..... Petitioner
Through: Mr. Arvind Nigam, Sr Adv, Mr
Ramesh Gupta, Senior Advocate
with, Mr Saif Khan, Mr. Achutan
Sreekumar, Mr Prajjwal Kushwaha &
Ms Smridhi Sharma, Advocates.
versus
STATE & ANR ..... Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 15:00:25
Through: Mr. Hitesh Vali, APP for the State.
Mr. Mohit Mathur, Senior Advocate
with Mr. Anurag Ahluwalia, Mr.
Akash Nagar, Mr. Mayur Gala, Ms.
Arushi Singh, Ms. Kajal Arora,
Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 18.05.2023 CRL.M.C. 2739/2012
1. In pursuance to the Court notice vide order dated 26.04.2023, learned counsel for the petitioner has entered appearance.
2. Re-notify for further arguments on 10.08.2023 at 02:15 PM.
3. Mr. Anurag Ahluwalia, Advocate submits that in orders dated 07.10.2015, 21.01.2016, 24.10.2019, 07.12.2022 and 26.04.2023, his appearance has been inadvertently shown for respondent no. 2. On an oral request, it is directed that his appearance, which has inadvertently been marked on behalf of respondent no. 2 be struck out from the record. CRL.M.C. 1991/2012, CRL.M.C. 2639/2012, CRL.M.C. 2823/2012, CRL.M.C. 2824/2012, CRL.M.C. 2825/2012, CRL.M.C. 2826/2012, CRL.M.C. 2827/2012
4. Re-notify for further arguments on 10.08.2023 at 02:15 PM.
AMIT SHARMA, J MAY 18, 2023/ab This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 15:00:25