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State of Telangana - Section

Section 7 in Nizams Institute of Medical Sciences Act, 1989

7. Officers of the Institute.

- The following shall be the officers of the Institute namely:-
(a)the President;
(b)the Vice-President;
(c)the Director;
(d)the Dean;
(e)the Executive Registrar; and
(f)such other persons as may be prescribed to be officers of the Institute.