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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(1) in Tamil Nadu Sandalwood Transit Rules, 1967

(1)All sandalwood imported from the [State of Andhra Pradesh, Mysore] [Now, renamed as Karnataka.] or Kerala and all Government sandalwood disposed of locally shall bear the mark of the Government of origin in the following manner:-Every piece of sandalwood shall bear its own Government mark and in the case of chips and saw dust carried in bags, the latter shall be closed and the fastening sealed with the above mark.