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[Cites 0, Cited by 0] [Section 11(7)] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(7)(c) in The Haryana Municipal Citizens' Participation Act, 2008

(c)the action taken report on the minutes shall be presented at the next meeting and this information shall be made use of by the appropriate sub-committees in their functions.