Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Haryana - Subsection

Section 32(1) in The Haryana Sports Council Act, 2016

(1)On the commencement of this Act, the existing District Sports Council of the concerned district shall be deemed to have been dissolved.