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State of Uttar Pradesh - Section
Section 12 in U.P. Security Prisoners Rules, 1972
12. Toilets.
- Security prisoners in the superior and ordinary classes shall be supplied with such toilet articles as are admissible to convicts of the corresponding classes, vide Appendix E. The Superintendent may permit a security prisoner to receive other toilet articles at his own cost or from friends and relations. The Superintendent may withhold any articles the supply of which he considers to be objectionable. Security prisoners in the superior class, who use tooth brush, shall also be allowed medicated tooth powder at Government expense.The tooth powder should be prepared according to the following prescription in some centrally located jail or jails and distributed to various jails according to their requirements :| 1 | 2 | 3 | |
| Menthol | ... | 85 grams | |
| Thymol | ... | 85 grams | For 100 prisoners for one month. |
| Acid Carbolic | ... | 70 grams | |
| Chalk | ... | 15 Kg. 550 gram |