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[Cites 0, Cited by 0] [Section 66(4)] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(4)(ii) in Occupational Safety, Health and Working Conditions Code, 2020

(ii)wages and other benefits (including provident fund, if covered under the EmployeesÂ’ Provident Fund and Miscellaneous Provisions Act, 1952)(19 of 1952);