Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 21 in The Kerala Lifts and Escalators Act, 2013 21. Saving. - Nothing contained in this Act shall affect the provisions of the Electricity Act, 2003 (Central Act 36 of 2003).
