Section 45 in The Maharashtra District Planning Committee (Election) Rules, 1999
45. Sealing of other packets.
(1)The Presiding Officer shall then keep into separate packets, -(a)the marked copy of the list of voters;(b)the unused ballot papers;(c)the cancelled ballot papers;(d)the cover containing the tendered ballot papers and the list in Form VII:(e)the list of challenged votes; and(f)any other papers directed by the Returning Officer to be kept in a sealed packet.(2)Each such packet shall be sealed with the seals of the Presiding Officer and of those polling agents present, who may desire to affix their seals thereon.
