Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Goa - Subsection Section 40(1) in Goa Tax on Entry of Goods Rules, 2000 (1)The fee payable for seeking clarifications under sub-section (5) of section 26 of the Act shall be one hundred rupees;
