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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(a) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(a)to develop, construct, manage, operate maintain and use the tramway system and provide rapid mass transportation services for public carriage of passengers and luggage on such tramway system within a municipal area;