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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(4)(ii) in The Maharishi Dayanand University Act, 1975

(ii)to cause an inquiry to be made in like manner in respect of any matter connected with the administration of finances of the University, colleges, or institutions.