Section 4(4)(c) in Tamil Nadu Handloom Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1981

[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

(c)The competent authority shall, in deciding whether to renew a licence or not, have regard to the matters specified in sub-section (3).

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