Section 17(4)(c) in Estate Duty act, 1953

[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(4)(c) in Estate Duty act, 1953

(c)if, -

(i)on the assumption that the company is a company to which this sub-section applies; or

(ii)on the assumption that the company and any other company or companies are companies to which the said sub-section applies,