Kerala High Court
The Commissioner Of Income Tax vs M/S Gtn Textiles on 13 July, 2009
Bench: C.N.Ramachandran Nair, C.K.Abdul Rehim
IN THE HIGH COURT OF KERALA AT ERNAKULAM
ITA.No. 455 of 2009()
1. THE COMMISSIONER OF INCOME TAX
... Petitioner
Vs
1. M/S GTN TEXTILES, ALUVA
... Respondent
For Petitioner :SRI.JOSE JOSEPH, SC, FOR INCOME TAX
For Respondent : No Appearance
The Hon'ble MR. Justice C.N.RAMACHANDRAN NAIR
The Hon'ble MR. Justice C.K.ABDUL REHIM
Dated :13/07/2009
O R D E R
C.N.RAMACHANDRAN NAIR &
C.K.ABDUL REHIM, JJ.
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I.T. Appeal No.455 of 2009
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Dated this the 13th day of July, 2009.
JUDGMENT
Ramachandran Nair, J.
At the request of counsel for the appellant appeal is dismissed as withdrawn leaving freedom to the appellant to claim eligible refund of court fee.
C.N.RAMACHANDRAN NAIR Judge C.K.ABDUL REHIM Judge pms