Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(e) in Telangana Vaccination Act, 1951 (e)"Medical practitioner" means any person registered under section 12 of [the Andhra Pradesh (Telangana Area) Medical Registration Act, 1348 F. (Act I of 1348 F.)] [Repealed by Act No.23 of 1968.];
