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State of Telangana - Section

Section 58 in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

58. Any sale of articles on tramway system premises.

- If any person sells or exposes for sale, any article whatsoever in any coach or carriage or upon any part of the tramway system premises not authorized by the tramway operator, he shall be punishable with fine of five thousand rupees.