National Green Tribunal
Govind Ram Soni vs Hindustan Zinc Limited Through Its ... on 31 August, 2015
BEFORE THE NATIONAL GREEN TRIBUNAL, CENTRAL ZONAL BENCH,
BHOPAL
Original Application No. 164/2014 (CZ)
Govind Ram Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 165/2014 (CZ)
Dinesh Kumar Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 166/2014 (CZ)
Ram Gopal Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 167/2014 (CZ)
Jeevraj Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 168/2014 (CZ)
Chhotu Das Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 169/2014 (CZ)
Bhag Chand Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 170/2014 (CZ)
Soji Ram Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 171/2014 (CZ)
Shyam Lal Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 172/2014 (CZ)
Sharif Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 173/2014 (CZ)
Raj Kishore Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 174/2014 (CZ)
Narayan Lal Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 175/2014 (CZ)
Saleem Neelgar Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 176/2014 (CZ)
Yogendra SinghVs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 177/2014 (CZ)
Balu Mali Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 178/2014 (CZ)
Hagan Mali Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 179/2014 (CZ)
Shanta Kanwar Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 180/2014 (CZ)
Kamlesh Kumar Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 181 /2014 (CZ)
Mahesh Kumar Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 182/2014 (CZ)
Chhagan Gurjar Vs. Hindustan Zinc Ltd. & Ors.
1
and
Original Application No. 183/2014 (CZ)
Moinuddin Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 184/2014 (CZ)
Shanta Devi Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 185/2014 (CZ)
Chittar Mal Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 186/2014 (CZ)
Puran Mal Hindustan Zinc Ltd. & Ors.
and
Original Application No. 187/2014 (CZ)
Govind Ram Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 188/2014 (CZ)
Sawar Lal Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 189/2014 (CZ)
Hanoota Ram Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 190/2014 (CZ)
Mehruddin Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 198/2014 (CZ)
Yakoob Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 199/2014 (CZ)
Leela Devi Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 200/2014 (CZ)
Ghanshyam Vs. Hindustan Zinc Ltd. & Ors.
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Original Application No. 201/2014 (CZ)
Balram Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 202/2014 (CZ)
Mangilal Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 203/2014 (CZ)
Chotulal Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 204/2014 (CZ)
Mukesh Raygar Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 205/2014 (CZ)
Gopal Raygar Vs. Hindustan Zinc Ltd. & Ors.
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Original Application No. 206/2014 (CZ)
Mukesh Raygar Vs. Hindustan Zinc Ltd. & Ors.
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Original Application No. 207/2014 (CZ)
Durgalal Nayak Vs. Hindustan Zinc Ltd. & Ors.
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Original Application No. 208/2014 (CZ)
Indra Raj NayakVs. Hindustan Zinc Ltd. & Ors.
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Original Application No. 209/2014 (CZ)
Ramkaran Mali Vs. Hindustan Zinc Ltd. & Ors.
2
and
Original Application No. 210/2014 (CZ)
Gopal Chamar Vs. Hindustan Zinc Ltd. & Ors.
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Original Application No. 211/2014 (CZ)
Jeevram Vs. Hindustan Zinc Ltd. & Ors.
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Original Application No. 212/2014 (CZ)
Pannaal Vs. Hindustan Zinc Ltd. & Ors.
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Original Application No. 213/2014 (CZ)
Ram Dev Bairva Vs. Hindustan Zinc Ltd. & Ors.
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Original Application No. 214/2014 (CZ)
Durga Lal Raigar Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 215/2014 (CZ)
Mahavir Prasad Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 216/2014 (CZ)
Ram Chandra Vs. Hindustan Zinc Ltd. & Ors.
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Original Application No. 217/2014 (CZ)
Mool Bairva Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 218/2014 (CZ)
Gopal Raigar Vs. Hindustan Zinc Ltd. & Ors.
and
Original Application No. 219/2014 (CZ)
Panna Lal Raigar Vs. Hindustan Zinc Ltd. & Ors.
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Original Application No. 220/2014 (CZ)
Gautam Dhobi Vs. Hindustan Zinc Ltd. & Ors.
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Original Application No. 221/2014(CZ)
Laxman Nath Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 222/2014(CZ)
Durga Lal RaigarVs. Hindustan Zinc. Ltd. & Ors.
and
Original Application No. 223/2014(CZ)
Ugma Lal Raigar Vs. Hindustan Zinc. Ltd. & Ors.
and
Original Application No. 224/2014(CZ)
Satya Narayan Bairva Vs.Hindustan Zinc. Ltd. & Ors.
and
Original Application No. 225/2014(CZ)
Ram Chandra Chamar Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 226/2014(CZ)
Sanwar Lal Raigar Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 227/2014(CZ)
Ghisu Raigar Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 228/2014 (CZ)
Madanlal Raigar Vs. Hindustan Zinc. Ltd. & Ors.
and
Original Application No. 229/2014 (CZ)
Gopi Nayak Vs. Hindustan Zinc. Ltd. & Ors.
3
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Original Application No. 230/2014 (CZ)
Durga Lal Raigar Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 231/2014 (CZ)
Maqbool Neelgar Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 232/2014 (CZ)
Hari Gopal Sharma Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 233/2014 (CZ)
Bal Kishan Sharma Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 234/2014 (CZ)
Chhotulal Vs. Hindustan Zinc. Ltd. & Ors.
and
Original Application No. 235/2014 (CZ)
Kalsum Neelgar Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 236/2014(CZ)
Sammat Singh Chaged Vs. Hindustan Zinc. Ltd. & Ors.
and
Original Application No. 237/2014 (CZ)
Sanwar Lal Gurjar Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 238/2014 (CZ)
Nanu Ram Kumawat Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 239/2014 (CZ)
Mahavir Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 240/2014(CZ)
Teju Gurar Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 241/2014 (CZ)
Sirazuddin Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 242/2014 (CZ)
Nabi Baksha Neelgar Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 243/2014 (CZ)
Gopal DarogaVs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 244/2014 (CZ)
Husna Bano Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 245/2014 (CZ)
Allahudin Neelgar Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 246/2014 (CZ)
Moola Gurjar Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 247/2014 (CZ)
Prahlad Gurjar Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 248/2014 (CZ)
Kamlesh Mali Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 249/2014 (CZ)
Zamal Neelgar Vs. Hindustan Zinc. Ltd. & Ors.
4
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Original Application No. 250/2014 (CZ)
Daya Ram Kumhar Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 251/2014 (CZ)
Devi Lal Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 252/2014 (CZ)
Nand Lal Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 253/2014 (CZ)
Ramesh Kumhar Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 254/2014 (CZ)
Ram Lal Nath Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 255/2014 (CZ)
Bhanwar Lal Kumhar Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 256/2014 (CZ)
Naurat Mal Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 257/2014 (CZ)
Babbuddin Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 258/2014 (CZ)
Jeevraj Kumar Vs. Hindustan Zinc. Ltd. & Ors.
and
Original Application No. 259/2014 (CZ)
Devendra Singh Vs. Hindustan Zinc. Ltd. & Ors.
and
Original Application No. 260/2014 (CZ)
Lala Ram Vs. Hindustan Zinc. Ltd. & Ors.
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Original Application No. 261/2014 (CZ)
Chewarchand Kumhar Vs Hindustan Zinc. Ltd. & Ors.
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Original Application No. 262/2014(CZ)
Hanuman Prasad Vs Hindustan Zinc. Ltd. & Ors.
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Original Application No. 265/2014 (CZ)
Suresh Vs Hindustan Zinc Ltd. & Ors.
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Original Application No. 266/2014 (CZ)
Ladu Nayak Vs Hindustan Zinc Ltd. & Ors.
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Original Application No. 267/2014 (CZ)
Seema Vs Hindustan Zinc Ltd. & Ors.
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Original Application No. 268/2014 (CZ)
Badri Lal Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 269/2014 (CZ)
Raju Vs Hindustan Zinc Ltd. & Ors.
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Original Application No. 270/2014 (CZ)
Sawani Devi Vs Hindustan Zinc Ltd. & Ors.
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Original Application No. 271/2014 (CZ)
Ramti Gurjar Vs Hindustan Zinc Ltd. & Ors.
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Original Application No. 272/2014 (CZ)
Hari Kishan Vs Hindustan Zinc Ltd. & Ors.
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Original Application No. 273/2014(CZ)
Ramjaan Neelgar Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 274/2014 (CZ)
Geeta Raigar Vs Hindustan Zinc Ltd. & Ors.
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Original Application No. 275/2014 (CZ)
Bhanwar Lal Dhobi Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 276/2014 (CZ)
Mowan Ji Dhobi Vs Hindustan Zinc Ltd. & Ors.
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Original Application No. 277/2014 (CZ)
Ramlal Gurjar Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 278/2014 (CZ)
Ganga Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 279/2014 (CZ)
Ratan Lal Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 280/2014 (CZ)
Saleem Neelgar Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 281/2014 (CZ)
Prahlad Mali Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 282/2014 (CZ)
Gopal Gurjar Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 283/2014 (CZ)
Birdi Chand Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 284/2014(CZ)
Lalita Devi Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 285/2014(CZ)
Chhotu Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 286/2014 (CZ)
Satya Narayan Vs Hindustan Zinc. Ltd., & Ors
and
Original Application No. 287/2014 (CZ)
Chhotu Lal Mali Vs Hindustan Zinc. Ltd., & Ors.
and
Original Application No. 288/2014 (CZ)
Hira lal Vs Hindustan Zinc Ltd. Ors.
and
Original Application No. 289/2014 (CZ)
Barji Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 290/2014 (CZ)
Bhagchan Raigar Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 291/2014 (CZ)
Chhagan Lal Vs Hindustan Zinc Ltd. & Ors.
6
and
Original Application No. 292/2014 (CZ)
Hanuman Nayak Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 293/2014 (CZ)
Hari Singh Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 294/2014 (CZ)
Om Prakash Raigar Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 295/2014 (CZ)
Papodo Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 296/2014 (CZ)
Kailash Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 297/2014 (CZ)
Jagannath Nayak Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 298/2014 (CZ)
Madan Lal Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 299/2014 (CZ)
Tulsi Ram Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 300/2014(CZ)
Naurat Lal Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 301/2014 (CZ)
Hagam Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 302/2014 (CZ)
Ladi Vs Hindustan Zinc Ltd. & Ors.
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Original Application No. 303/2014 (CZ)
Gheesa lal Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 304/2014 (CZ)
Gheesa Lal Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 305/2014 (CZ)
Vidya Devi Vs Hindustan Zinc Ltd. & Ors.
and
Original Application No. 306/2014 (CZ)
Haazari Daroga Vs Hindustan Zinc Ltd. & Ors.
CORAM : HON'BLE MR. JUSTICE DALIP SINGH, JUDICIAL MEMBER
HON'BLE MR. BIKRAM SINGH SAJWAN, EXPERT MEMBER
PRESENT : Applicant : Shri S.P.S.Nagar
Respondent No. 1 : Shri U.N. Tiwari, Advocate
Respondent State & RSPCB : Shri Sandeep Singh, Advocate Date and Orders of the Tribunal Remarks Item No. 5 to 138 M.A.No. 489/2015 (Connected) This M.A. has been filed by Shri SPS Nagar, Authorised 7 31st August, 2015 Representative with the prayer that he may be allowed to file an amended application in accordance with the format provided under the Rules framed under the National Green Tribunal Act, 2010 for filing application for grant of compensation under Section 15 of the Act. While one application has been filed with a list of 134 cases.
We dispose of this M.A. with liberty to each individual Applicant to file separate M.As giving facts in respect of each claim individually. This application does not meet the requirement as neither the details of the amendment sought nor the grounds or the contents of the amended paragraph have been submitted and is therefore accordingly disposed of with liberty to file individual application.
The Registry is directed that in the event of individual applications being filed, the registry would list batches of 10 Original Applications on separate dates. The matters be listed for orders after such applications are filed. The Counsel for the Applicant would be at liberty to approach the Registrar for fixing of the date for each of such batches of 10 cases to be listed in Court. The Registrar before fixing the date sought by the Counsel for Applicant shall telephonically consult and inform the Counsel for the Respondents for an agreed date.
........................................,JM (DALIP SINGH) .........................................,EM (BIKRAM SINGH SAJWAN) 8