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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(v) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(v)"drain" means a line of pipes including all fittings and equipment such as manholes, inspection Chambers, traps, gullies and floor traps used for the drainage of a building or a number of buildings or yards appurtenant to the building, within the same curtilage and includes a house drain ;