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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Tamilnadu - Subsection

Section 9A(3) in Tamil Nadu Legislator's Pension Rules, 1977

(3)[ In the event of death of a Member/Pensioner, the Secretary, shall send a letter to the family of the deceased Member/Pensioner requesting him/her to apply for the family pension.] [Vide G.O. Ms.No. 1397, Public (Establishment-I and Legislature), dated the 21st December 2001.]