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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(2)(a) in The Rajasthan Private Universities Act, 2005

(a)sufficient for-
(i)generating resources for meeting the recurring expenditure of the university; and
(ii)the savings required for the further development of the university; and