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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(3) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(3)A meeting may be adjourned until the next or any subsequent day, and an adjourned meeting may be further adjourned in like manner.