Section 4(1)(a) in United Provinces Nurses, Midwives, Assistant Midwives Auxiliary Nurse-Midwives and Health Visitors Registration Act, 1934

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(a)[ As ex-officio members - [Substituted by section 2(2) of U. P. Act XXXV or 1952.]

(i)the Director of Medical and Health Services, Uttar Pradesh;

(ii)the Additional Director of Medical and Health Services Uttar Pradesh;

(iii)the Deputy Director of Medical and Health Services (Women), Uttar Pradesh;

(iv)the Assistant Director of Medical and Health Services (Maternity and Child Welfare Section), Uttar Pradesh;

(v)the Superintendent of Nursing Services, Uttar Pradesh, Lucknow ;

(vi)the Superintendent, Silver Jubilee Health School, Lucknow; and

(vii)the Superintendent, Kamla Nehru Hospital, Allahabad.]

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