Delhi High Court - Orders
Nawal Kishore Singh vs The Commissioner Of Customs (Exports) on 29 January, 2019
Bench: S. Ravindra Bhat, Prateek Jalan
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4149/2018, C.M. APPL.16310/2018
NAWAL KISHORE SINGH
..... Petitioner
Through : Ms. Ria Chanda and Ms. Vidushi
Shubham, Advocates.
versus
THE COMMISSIONER OF CUSTOMS (EXPORTS)
..... Respondent
Through : Sh. Sameer Jain, Advocate.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 29.01.2019 Hon'ble Division Bench did not assemble. List on 16.04.2019.
By order DEPUTY REGISTRAR-CUM-
COURT MASTER JANUARY 29, 2019/ajk