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Delhi High Court - Orders

Nawal Kishore Singh vs The Commissioner Of Customs (Exports) on 29 January, 2019

Bench: S. Ravindra Bhat, Prateek Jalan

$~23
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 4149/2018, C.M. APPL.16310/2018
       NAWAL KISHORE SINGH
                                                           ..... Petitioner
                        Through : Ms. Ria Chanda and Ms. Vidushi
                        Shubham, Advocates.

                        versus

       THE COMMISSIONER OF CUSTOMS (EXPORTS)
                                                         ..... Respondent
                        Through : Sh. Sameer Jain, Advocate.

       CORAM:
       HON'BLE MR. JUSTICE S. RAVINDRA BHAT
       HON'BLE MR. JUSTICE PRATEEK JALAN

                        ORDER

% 29.01.2019 Hon'ble Division Bench did not assemble. List on 16.04.2019.

By order DEPUTY REGISTRAR-CUM-

COURT MASTER JANUARY 29, 2019/ajk