Section 6 in The Tamil Nadu Cattle-Disease Act, 1866
6. [ Removal to the hospital-pound. [Section 6 was substituted by section 2 of the Madras Cattle-disease (Amendment) Art, 1921 (Madras Act 111 of 1921).]
- If the keeper of a hospital-pound should be opinion that the animal has any contagious or infectious disease, he may thereupon require the owner of the animal or the person in charge thereof to place it in the hospital-pound.]
