Himachal Pradesh High Court
Pushp Ram vs . State Of H.P. & Others. on 19 September, 2022
Bench: Sabina, Sushil Kukreja
Pushp Ram Vs. State of H.P. & Others.
CWP No. 3843 of 2022 .
19.09.2022 Present: Mr. Shrawan Dogra, Senior Advocate with Mr. K.S. Daulta, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondents No. 1 and 2/State.
Mr. Rakesh Kumar Thakur, Advocate, for respondent No.3.
Learned counsel for respondent No.3 submits that reply has already been filed in the Registry today.
However, the same is not available on record. Office is directed to trace the same and place it on record.
Learned Deputy Advocate General seeks more time to file reply.
List again on 9th November, 2022.
( Sabina )
Judge
( Sushil Kukreja )
September 19, 2022 Judge
(ravinder)
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