Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] Union of India - Subsection Section 85(ii) in Multi State Co-Operative Societies Act, 1984 (ii)within twelve years from the date fixed in the decision or order and if no such date is fixed, from the date of the decision or order, as the case may be; or
