Himachal Pradesh High Court
Lokender Kanwar vs . V.C.Pharka And Others on 28 September, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Lokender Kanwar vs. V.C.Pharka and others .
COPC (T) No.170 of 2020 28.09.2023 Present Mr. Dushyant Dadwal, Advocate, for the petitioners.
Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals with Mr. Ravi Chauhan, Deputy Advocate General, for the of respondents-State.
Reply on behalf of respondent Nos. 2 to 4 as well as rt rejoinder thereto stands filed. Reply, if any, be filed on behalf of respondent No.1 on or before the next date of hearing.
List on 20.10.2023.
(Sandeep Sharma) Judge September 28, 2023 (Shankar) ::: Downloaded on - 28/09/2023 20:40:00 :::CIS