Section 35AD(6)(a) in The Income Tax Act, 1961

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Union of India - Subsection

Section 35AD(6)(a) in The Income Tax Act, 1961

(a)the business referred to in clause (a) of sub-section (5) has commenced its operation at any time during the period beginning on or after the 1st day of April, 2007 and ending on the 31st day of March, 2009; and

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Union of India - Subsection

Section 35AD(6)(a) in The Income Tax Act, 1961