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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Jharkhand - Subsection

Section 36(1)(II) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(II)being the owner or occupier of a protected monument contravene an order made under sub- section (1) of section 8 or under sub -section (1) of section 9, or