Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 12 in The Rajasthan Prevention Of Mrityu Bhoj Act, 1960 12. Repeal - The Jaipur prevention of Funeral Feasts Act, 1947 (Jaipur Act LI of 1947) and other corresponding laws in force in any part of the State are hereby repealed.
