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Patna High Court - Orders

Smt. Shanti Dei vs The Union Of India & Ors on 9 January, 2014

Author: Jyoti Saran

Bench: Jyoti Saran

        Patna High Court MA No.405 of 2012 (11) dt.09-01-2014




                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Miscellaneous Appeal No.405 of 2012
                    ======================================================
                    Smt. Shanti Devi
                                                                        .... .... Appellant/s
                                                     Versus
                    The Union of India
                                                                       .... .... Respondent/s
                    ======================================================
                    Appearance :
                    For the Appellant/s    :    Mr. Krishna Mohan Murari
                    For the Respondent/s    : Mr. Anil Singh
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
                    ORAL ORDER

11   09-01-2014

This appeal has been listed at the instance of learned counsel appearing on behalf of the respondent Railway who points out a typographical error in the penultimate line of the last paragraph at page 6 of the order dated 21.10.2013 whereby the date of passing of the impugned order has been mentioned as '23.2.2012' in place of '2.3.2012'.

Let the date occurring in the penultimate line of the last paragraph at page 6 of the order dated 21.10.2013 be modified to read as '2.3.2012' in place of '23.2.2012' and shall be deemed to have been pronounced accordingly.

(Jyoti Saran, J) SKPathak/-