Patna High Court - Orders
Smt. Shanti Dei vs The Union Of India & Ors on 9 January, 2014
Author: Jyoti Saran
Bench: Jyoti Saran
Patna High Court MA No.405 of 2012 (11) dt.09-01-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.405 of 2012
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Smt. Shanti Devi
.... .... Appellant/s
Versus
The Union of India
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Krishna Mohan Murari
For the Respondent/s : Mr. Anil Singh
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CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
ORAL ORDER
11 09-01-2014This appeal has been listed at the instance of learned counsel appearing on behalf of the respondent Railway who points out a typographical error in the penultimate line of the last paragraph at page 6 of the order dated 21.10.2013 whereby the date of passing of the impugned order has been mentioned as '23.2.2012' in place of '2.3.2012'.
Let the date occurring in the penultimate line of the last paragraph at page 6 of the order dated 21.10.2013 be modified to read as '2.3.2012' in place of '23.2.2012' and shall be deemed to have been pronounced accordingly.
(Jyoti Saran, J) SKPathak/-