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State of Odisha - Section

Section 2 in The Orissa Medical Education Service (Appointment of Junior Teachers Validation) Act, 1993

2. Definitions.

- In this Act, unless the context otherwise requires-
(a)"Assistant Surgeons" means the Assistant Surgeons appointed to the Orissa Medical Service;
(b)"Junior Teachers" means the Junior Teachers appointed to the Junior Teaching posts of the Service;
(c)"Recruitment Rules" means the Orissa Medical Education Service (Recruitment) Rules, 1979;
(d)"Service" means the Orissa Medical Education Service; and
(e)"Year" means the calendar year.