Section 43(2)(d) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

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State of Uttar Pradesh - Subsection

Section 43(2)(d) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

(d)the provisions of section 39 shall mutatis mutandis apply to every proceedings under section 7-B of the old Act pending on the date of commencement of this Act in respect of a building in the same manner as it applies to the buildings to which the old Act was not applicable ;

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State of Uttar Pradesh - Subsection

Section 43(2)(d) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972