Delhi High Court - Orders
Damodar Prasad Bhattar vs Registrar Of Companies on 22 October, 2021
Author: Mukta Gupta
Bench: Mukta Gupta
$~24 (year 2019)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1616/2019 & CRL.M.A. 11780/2019
DAMODAR PRASAD BHATTAR ..... Petitioner
Represented by: None.
versus
REGISTRAR OF COMPANIES ..... Respondent
Represented by: None.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 22.10.2021 The hearing has been conducted through physical mode.
1. None appears for the petitioner. None appears for the respondent.
2. In the interest of justice, re-notify on 6th April, 2022.
3. Order be uploaded on the website of this Court.
MUKTA GUPTA, J OCTOBER 22, 2021 MK Signature Not Verified Digitally Signed By:JUSTICE MUKTA GUPTA W.P.(CRL.) 1616/2019 Page 1 of 1 Signing Date:23.10.2021 16:46:56